Patna High Court - Orders
Lalan Prasad vs The State Of Bihar & Ors on 25 July, 2018
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11978 of 2018
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Lalan Prasad
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s :
For the Respondent/s :
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
3 25-07-2018The matter has been listed under the heading 'To Be Mentioned' at the behest of learned counsel for the petitioner.
It is submitted by learned counsel for the petitioner that in paragraph no.1 of the order dated 03.07.2018, Plot Number has wrongly been recorded as '374' in place of '347'.
In the circumstances, let in paragraph no.1 of the order aforementioned 'Plot No.374' be read as 'Plot No.347'.
Accordingly, the order dated 03.07.2018 stands modified to the extent as indicated above.
(Dinesh Kumar Singh, J) Ashwini/-
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