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Madhya Pradesh High Court

Sheikh Rajjak vs Methodist Church Of India on 13 March, 2023

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 509 of 2023 (SHEIKH RAJJAK AND OTHERS Vs METHODIST CHURCH OF INDIA) Dated : 13-03-2023 Shri Somesh Awasthi, Advocate for appellants.

Record of the Courts below be requisitioned. List for admission immediately after receipt of the record.

(DWARKA DHISH BANSAL) JUDGE Pallavi Signature Not Verified Signed by: KUMARI PALLAVI SINHA Signing time: 3/14/2023 11:21:00 AM