Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Maharashtra - Subsection

Section 82(2) in Maharashtra Police Act

(2)In any area for which a Commissioner has been appointed the property of which the Police have taken charge under sub-section (1) shall be handed over to the Commissioner.