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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

Union of India - Subsection

Section 5A(d) in The Information Technology (Certifying Authorities) Rules, 2000

(d)while verifying the validity of a digital signature the corresponding digital signature certificate should chain up through the public key certificate of the issuing Certifying Authority to the self signed certificate of the Controller and if any of the certificates in the trust chain is not trusted the signature will not be verified.]