Calcutta High Court (Appellete Side)
Ruchi Soya Industries Ltd vs Senior Joint Commissioner on 17 January, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
05 17.01.18. M.A.T. 879 of 2017
ab With
CAN 7141 of 2017
Ruchi Soya Industries Ltd.
Vs.
Senior Joint Commissioner, Commercial Taxes, Large
Tax Payer Unit & Ors.
Mr. Piyal Gupta
...For the Appellant.
Mr. Abhratosh Majumder (Ld. AAG)
Mr. Prithu Dudhoria
Mr. S. Mukherjee
Mr. D. Ghosh
... For the State Respondents.
Let this matter appear in the list on 19th February, 2018 at 2 p.m. (Aniruddha Bose, J.) (Shivakant Prasad,J.)