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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(a) in Karnataka Professional Educational Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(a)in an aided institution, all Government seats shall be filled through the State Common Entrance Test Committee in accordance with section 3(6) subject to the reservation policy of the State Government; and