Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 60 in U.P. Zila Panchayats Service Rules, 1970 60. Officers lent to [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.]. - The services of Government servants may be lent to Zila Parishad on such terms and conditions as the State Government may in each case decide.
