Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 35 in The Calcutta Port Rules, 1943 35. Every sea-going vessel in the port in tow of tugs lashed alongside shall extinguish all lights which interfere with the visibility of the lights exhibited by the tugs.
