Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(1) in Rajasthan Minor Mineral Concession Rules, 2017 (1)In government land, the competent revenue authority shall enter in the revenue records the mining lease area as mineral bearing area after registration of the lease.
