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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(b) in U.P. Kshettra Panchayats (Supervision of Activities of Gram Sabhas) Rules, 1963

(b)enter any institution maintained, by or under the control of a [Gram Sabha] [Substituted by U.P. Act No. 9 of 1994.] and inspect any records, registers or other documents kept or maintained by such institution;