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Supreme Court - Daily Orders

The Commissioner Of Income Tax-I Baroda vs Gujarat State Fertilizers And Chemical ... on 8 September, 2014

Bench: H.L. Dattu, S.A. Bobde, Abhay Manohar Sapre

  ITEM NO.19                               COURT NO.2              SECTION IIIA

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)......CC         No(s).
  13396/2014
  (Arising out of impugned final judgment and order dated 18/02/2014
  in TA No. 18/2014 passed by the High Court Of Gujarat at
  Ahmedabad)

  THE COMMISSIONER OF INCOME TAX-I BARODA                           Petitioner(s)

                                                  VERSUS

  GUJARAT STATE FERTILIZERS AND CHEMICAL LIMITED     Respondent(s)
  (with appln. (s) for c/delay in filing SLP and office report)

  Date : 08/09/2014 This petition was called on for hearing today.

  CORAM :
                            HON'BLE MR. JUSTICE H.L. DATTU
                            HON'BLE MR. JUSTICE S.A. BOBDE
                            HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

  For Petitioner(s)                Mr.Maninder Singh, ASG
                                   Mr.T.M.Singh, Adv.
                                   Mr.S.A.Haseeb, Adv.
                                   For Mrs. Anil Katiyar,Adv.

  For Respondent(s)                Mr. Bhargava V. Desai,Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Notice.

Tag with S.L.P.(C)No....CC 1174/2014 and SLP(C)No...CC 22865/2013.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.09.09 15:06:05 IST Reason: