Supreme Court - Daily Orders
The Commissioner Of Income Tax-I Baroda vs Gujarat State Fertilizers And Chemical ... on 8 September, 2014
Bench: H.L. Dattu, S.A. Bobde, Abhay Manohar Sapre
ITEM NO.19 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
13396/2014
(Arising out of impugned final judgment and order dated 18/02/2014
in TA No. 18/2014 passed by the High Court Of Gujarat at
Ahmedabad)
THE COMMISSIONER OF INCOME TAX-I BARODA Petitioner(s)
VERSUS
GUJARAT STATE FERTILIZERS AND CHEMICAL LIMITED Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 08/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE H.L. DATTU
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr.Maninder Singh, ASG
Mr.T.M.Singh, Adv.
Mr.S.A.Haseeb, Adv.
For Mrs. Anil Katiyar,Adv.
For Respondent(s) Mr. Bhargava V. Desai,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Notice.
Tag with S.L.P.(C)No....CC 1174/2014 and SLP(C)No...CC 22865/2013.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.09.09 15:06:05 IST Reason: