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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(1)(iv) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004

(iv)does any act in contravention of sub-section (1) of section 24; shall be punishable with imprisonment which may extend to two years or with fine which may extend to fifty thousand rupees, or with both.