Section 22 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

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Section 22 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

22. "operator of disposal facility" means a person who owns or operates a facility for collection, reception, treatment, storage and disposal of hazardous and other wastes;