Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act] State of Jharkhand - Subsection Section 11(3)(b) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018 (b)the following documents are to be submitted by the licensee along with the application for the annual renewal of license -