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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Goa - Subsection

Section 63(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)The Moderator shall be responsible to distribute, co-ordinate and monitor the work of assessment among the Examiners assigned to his/her unit while adhering to the norms specified by the Board for assessment of the answer books.