Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(xiii) in Biju Patnaik University of Technology Act, 2002 (xiii)to create fellowships, scholarships, studentships, bursaries, medals and prizes on the recommendation of the Finance Committee;
