7. Amendment of the Fourth Schedule to the Constitution.
- On and from the appointed day, in the Fourth Schedule to the Constitution, in the Table,(a)entries 4 to 29 shall be renumbered as entries 5 to 30 respectively;(b)in entry 3, for the figures "22" the figures "16" shall be substituted;(c)after entry 3, the following entry shall be inserted, namely :"4. Jharkhand .............................. 6"
