Supreme Court - Daily Orders
M/S Adobe Marketing Private Limited vs Haryana State Industrial And ... on 19 November, 2024
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
ITEM NO.26 COURT NO.12 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).4759/2023
M/S ADOBE MARKETING PRIVATE LIMITED Appellant(s)
VERSUS
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION AND ORS Respondent(s)
WITH
Diary No(s). 17010/2024 (XVII-A)
(IA No. 133251/2024 - CONDONATION OF DELAY IN FILING, IA No.
133252/2024 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS, IA No. 133253/2024 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 152347/2024 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 142117/2024 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
133254/2024 - STAY APPLICATION)
Date : 19-11-2024 These matters were called on for hearing today.
CORAM : HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Appellant(s) Mr. Nikhil Nayyar, Sr. Adv.
Mr. Divyanshu Rai, AOR
Ms. Aishwarya Bhati, A.S.G.
Mr. Samar Vijay Singh, AOR
For Respondent(s) Mr. Nikhil Nayyar, Sr. Adv.
Mr. Divyanshu Rai, AOR
Mr. Lokesh Sinhal, Sr. A.A.G.
Mr. Akshay Amritanshu, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. The matters are not taken up.
Signature Not Verified2. List on 26.11.2024.
Digitally signed by RAVI ARORA Date: 2024.11.20 14:53:00 IST Reason:(RAVI ARORA) (MAMTA RAWAT) COURT MASTER (SH) COURT MASTER (NSH)