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State of Tamilnadu - Section

Section 11 in The Coimbatore City Municipal Corporation Service Rules, 1987

11. Age limit. - The age limit prescribed in the special rules shall riot apply to the appointment of a candidate belonging to any of the Scheduled Caste, Scheduled Tribe or Backward Classes to a post included in the service for which the special rules-prescribed a qualification lower than degree of any University if the candidate posses a general educational qualification higher than the minimum general educational qualification. A candidate who has rendered war service is eligible to deduct from his age, the period of his war service for the purpose of computing his age for appointment.