Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(g) in The Jammu and Kashmir Advocates Welfare Fund Act, 1997

(g)maintain such forms, registers and other record as may be prescribed from time to time and do all correspondence relating to the Trustee Committee ;