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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(d) in Andhra Pradesh Tax on Professions, Trades, Callings and Employments Act, 1987

(d)[ in the case of licensed horse owners, trainers, book-makers and jockeys shall be paid within a week of the commencement of the racing at the turf-clubs in the prescribed manner.] [Inserted by Act No. 17 of 2003 w.e.f. 01.09.2004 vide GOMS No. 666 Rev.(CT-IV), dated 27.08.2004.]