Bombay High Court
Shivaji S/O. Suklal Paradhi vs The State Of Maharashtra And Others on 4 February, 2020
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
915 CRIMINAL WRIT PETITION NO.1352 OF 2019
SHIVAJI S/O. SUKLAL PARADHI
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. Waramaa B.R.
Mr. AA Jagatkar, APP for Respondent Nos.; 1 to 5, 7 & 8.
...
CORAM : SMT. VIBHA KANKANWADI, J.
Dated: February 04, 2020 ...
PER COURT :-
1. Issue notice to respondents.
2. Learned APP waives notice for Respondent Nos. 1 to 5, 7 and 8.
3. Notice of Respondent Nos. 6, 9 and 10, returnable on 26.2.2020.
( SMT. VIBHA KANKANWADI, J. ) ...
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