Calcutta High Court (Appellete Side)
Swajit Sankar Mookherjee vs Sri Goutam Ghosh & Ors on 8 June, 2023
Author: Shampa Sarkar
Bench: Shampa Sarkar
08.06.2022 Court No. 19 Item no.33 CP C.O. 1705 of 2023 Swajit Sankar Mookherjee Vs. Sri Goutam Ghosh & ors. Mr. Probal Kr. Mukherjee, Sr. Advocate Mr. Somnath Roy Chowdhury Mr. Kanak Kiran Bandyopadhyay Ms. Susmita Das ......for the petitioner. Mr. Partha Pratim Roy Mr. Dyutiman Banerjee .....for the opposite parties. Let a copy of the revisional application along with a server copy of this order be served upon Mr. Dyutiman Banerjee, learned advocate for the opposite parties.
Affidavit of service to be filed on the next date. Let the matter appear on June 14, 2023, at 4 pm. (Shampa Sarkar, J.)