Section 57 in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014
57. Power to make rules.
(1)The Competent Authority of the university may make rules for all or any of the provisions of this Act, as may be deemed expedient, to carry out the provision of the Act,(2)All rules made under this Act shall be laid before the Legislative Assembly as soon as in made.
