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[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

State of Tamilnadu - Subsection

Section 174(1)(i) in Tamil Nadu Goods and Services Tax Act, 2017

(i)the Tamil Nadu Value Added Tax Act, 2006 except in respect of goods included in Entry 54 of the State List of the Seventh Schedule to the Constitution;