Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Entire Act] Union of India - Section Section 104 in The Negotiable Instruments Act, 1881 104. Protest of foreign bills.— Foreign bills of exchange must be protested for dishonour when such protest is required by the law of the place where they are drawn.
