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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(2)(e) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(e)an undertaking in the form of a self declaration that the doctor shall follow the provisions of Bio-Medical Waste (Management and handling) Rules, 1998; and