Bombay High Court
Bai Avabai Hormusji Tata Trust For ... vs Shernaz Faroukh Lawyer And 6 Ors on 27 September, 2022
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 29892 OF 2022
In
APPEALS STAMP NO. 37 OF 2019
Bai Avabai Hormusji Tata Trust For Charitable ....PETITIONER
Objects
V/S
Shernaz Faroukh Lawyer And 6 Ors ....RESPONDENT
Ms. Tejashree Chaudhari i/by M/s Intra Legal for the Applicant/Appellant Ms. Taruna Nagpal i/by M/s. DSK Legal for the Respondent No.2 Ms Meetali Mondhe along with Mr. Agastya Sreenivasan i/by Administrator â€" Estate of Late Mr. Purvez Burjor Dalal Respondent No.7 CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 27th September, 2022 P.C. :
Not before the Bench of which Justice Shri. Kamal Khata J. is a member.
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