Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Assam - Subsection Section 36(2)(viii) in The Assam Excise Act, 1910 (viii)the fixing of the days and hours during which such premises may or may not be kept open, and the closure of such premises on special occasions;