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[Cites 0, Cited by 0] [Section 22(7)] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(7)(b) in Andhra Pradesh General Sales Tax Act, 1957

(b)The application for review shall be preferred within such time, and in such manner as may be prescribed and shall, where it is preferred by the dealer, be accompanied by a fee of rupees one hundred.