Section 6 in The Rules for Election of a Member to Appointments Committee of Madurai Corporation Council
6. Supply of fresh ballot paper in certain circumstances.
- If a member inadvertently spoils a ballot paper, he may return it to the president of the meeting, who shall, if he is satisfied of such inadvertence, give him another ballot paper and, retain the spoiled paper. The spoiled ballot paper shall immediately be cancelled and the fact of such cancellation shall be noted on its counter-foil.
