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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(8)(d) in Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977

(d)The Inquiring Authority shall return a finding of guilt in respect of those articles of charge to which the officer employee concerned pleads guilty.