Section 65 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
65. shall think fit to specify.
Chief Commissioner to carry on correspondence.- All correspondencerelating to any matter dealt with, by or under this Act or under any other law betweenthe corporation and the Government or other authority shall be conducted by the ChiefCommissioner and the Chief Commissioner shall send copies of such correspondence to
