Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Jaipur Ii vs Prabha L/H Lakshmi Narayan Tak on 9 July, 2018
Bench: Arun Mishra, S. Abdul Nazeer
ITEM NO.41 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) ….…./2018(Diary No(s).22550/2018)
(Arising out of impugned final judgment and order dated 10-07-2017
in DBITA No. 65/2017 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
PR. COMMISSIONER OF INCOME TAX JAIPUR II Petitioner(s)
VERSUS
PRABHA L/H LAKSHMI NARAYAN TAK Respondent(s)
(With appln for c/delay in filing SLP)
Date : 09-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Guru Krishna Kumar,Sr.Adv.
Ms. Meenakshi Grover,Adv.
Mr. D.L.Chidanand,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C)No.16831/2018.
(B.PARVATHI) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.07.10 10:28:14 IST Reason: