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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Jaipur Ii vs Prabha L/H Lakshmi Narayan Tak on 9 July, 2018

Bench: Arun Mishra, S. Abdul Nazeer

     ITEM NO.41                              COURT NO.8               SECTION XV

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) ….…./2018(Diary No(s).22550/2018)

     (Arising out of impugned final judgment and order dated 10-07-2017
     in DBITA No. 65/2017 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     PR. COMMISSIONER OF INCOME TAX JAIPUR II                          Petitioner(s)

                                                    VERSUS

     PRABHA L/H LAKSHMI NARAYAN TAK                                    Respondent(s)
     (With appln for c/delay in filing SLP)

     Date : 09-07-2018 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ARUN MISHRA
                           HON'BLE MR. JUSTICE S. ABDUL NAZEER


     For Petitioner(s)               Mr. Guru Krishna Kumar,Sr.Adv.
                                     Ms. Meenakshi Grover,Adv.
                                     Mr. D.L.Chidanand,Adv.
                                     Mrs. Anil Katiyar, AOR

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C)No.16831/2018.

(B.PARVATHI) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.07.10 10:28:14 IST Reason: