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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(1)(a) in Malabar Compensation for Tenants Improvements Act, 1899

(a)the price of coconuts, areca nuts, [oranges, cashew nuts, graft mangoes, tamarind] [Inserted by section 46(vi)(b) section 46(v) of the Malabar Tenancy (Amendment) Act, 1951 (Tamil Nadu Act XXXIII of 1951), which came into force on the 15th March 1952.], pepper and paddy;