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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(c) in Rules for the Departmental Examination of Senior District Prosecutors, Bihar

(c)"Committee" means the Central Examination Committee constituted under Rule 3 of the Rules for the Departmental Examination of Gazetted Officers published with Notification No. V/DE-109/61-A- 13559, dated the 10th October 1961,