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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Kerala - Subsection

Section 117(2) in The Kerala Panchayat Buildings Rules, 2011

(2)Prior to commencement of the construction, all sides of the plot shall be covered with protective fencing and screen to ensure safety and convenience in the adjoining properties. Such protective fencing and screen shall be retained throughout the construction period.