Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 213]

State Consumer Disputes Redressal Commission

Mrinal Kumar Dey, Director Of Vibgyor ... vs Satadal Kanti Bhattacharya on 25 July, 2016

Judgement Not Updated or not Finalized