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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(3)(i) in University of Rajasthan Act, 1946

(i)the internal students, who have obtained highest percentage of marks in various subjects at the post-graduate (pervious) examinations of the University in the preceding year;