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State of Sikkim - Section

Section 6 in Sikkim Medical Registration Act, 2005

6. Vacancies.

- Upon the death, resignation or vacation of office of any members of the Council, another person shall be appointed a member of the Council in his place by nomination or election, as the case may be, in accordance with the provisions of Sub-section (2) of Section 3, and such person shall hold office for the remainder of the period for which the member in whose place he is appointed was nominated or elected.