Supreme Court - Daily Orders
Union Of India vs P.S. Sastry on 20 January, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.14 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).41144/2019
(Arising out of impugned final judgment and order dated 28-03-2018 in OA
No. 1287/2018 16-08-2019 in RA No. 227/2018 passed by the Cat At Delhi)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
P.S. SASTRY & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.4442/2020-CONDONATION OF DELAY IN
FILING and IA No.4444/2020-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 20-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Akshay Amritanshu, Adv.
Mr. Apporv Kurup, Adv.
Mr. Siddhartha Sinha, Adv.
Ms. Anindita Barman, Adv.
Mr. Sidharth Nagotia, Adv.
Mr. Gurmeet Singh Makker, AOR
For Respondent(s) Mr. Kumar Parimal, Adv.
Mr. Aniruddha P. Mayee, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Waive service on respondent no.8/Caveator since Mr. Aniruddha P. Mayee, learned counsel, is appearing on behalf of the respondent.
Let notice be issued to other respondents. Until further orders, status quo, as it exists today, shall be maintained by the parties.
Tag with SLP(C) No.30621 of 2011.
Signature Not Verified(SANJAY KUMAR-II) Digitally signed by (INDU KUMARI POKHRIYAL) COURT MASTER (SH) SANJAY KUMAR Date: 2020.01.20 15:48:20 IST ASSISTANT REGISTRAR Reason: