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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(2)The value of those interests shall be ascertained in accordance with such rules as may be made by the Government in this behalf.