Supreme Court - Daily Orders
V.Ramasubbu vs Union Of India on 13 December, 2018
ITEM NO.42 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Civil Appeal No(s). 5780/2018
V.RAMASUBBU Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 13-12-2018 This appeal was called on for hearing today.
For Appellant(s)
Ms. Srishti Agnihotri, Adv.
Ms. Anitha Shenoy, AOR
For Respondent(s)
Mr. S. Partha Sarathi, Adv.
Mr. M. Yogesh Kanna, AOR
Mr. R. Nedumaran, AOR
Mr. Awadhesh Kumar Singh, Adv.
Mr. B. Krishna Prasad, AOR
Ms. Aruna Mathur, AOR
Ms. Anuradha Arputham, Adv.
M/S. Arputham Aruna And Co, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent Nos.1, 4 to 6 and 10 to 12 but none has entered appearance.
Respondent Nos.3 and 7 have already filed counter affidavit.
Respondent Nos.8 and 9 have not filed counter affidavit, despite last opportunity. Further opportunity is declined.
Service is complete on respondent No.2. Last opportunity is granted to the Ld. Counsel for respondent No.2 for filing vakalatnama and counter affidavit within four weeks.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks as Signature Not Verified Digitally signed by VINOD KUMAR TIWARI further opportunity to file counter affidavit stands declined.
Date: 2018.12.15 11:50:47 IST Reason:ANIL LAXMAN PANSARE Registrar