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Supreme Court - Daily Orders

V.Ramasubbu vs Union Of India on 13 December, 2018

     ITEM NO.42                            REGISTRAR COURT. 1                    SECTION XVII

                                   S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS
                                 BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

     Civil Appeal                 No(s).   5780/2018

     V.RAMASUBBU                                                               Appellant(s)

                                                        VERSUS

     UNION OF INDIA & ORS.                                                     Respondent(s)

     Date : 13-12-2018 This appeal was called on for hearing today.

     For Appellant(s)
                                        Ms. Srishti Agnihotri, Adv.
                                        Ms. Anitha Shenoy, AOR

     For Respondent(s)
                                        Mr. S. Partha Sarathi, Adv.
                                        Mr. M. Yogesh Kanna, AOR
                                        Mr. R. Nedumaran, AOR
                                        Mr. Awadhesh Kumar Singh, Adv.
                                        Mr. B. Krishna Prasad, AOR
                                        Ms. Aruna Mathur, AOR
                                        Ms. Anuradha Arputham, Adv.
                                        M/S. Arputham Aruna And Co, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete on respondent Nos.1, 4 to 6 and 10 to 12 but none has entered appearance.

Respondent Nos.3 and 7 have already filed counter affidavit.

Respondent Nos.8 and 9 have not filed counter affidavit, despite last opportunity. Further opportunity is declined.

Service is complete on respondent No.2. Last opportunity is granted to the Ld. Counsel for respondent No.2 for filing vakalatnama and counter affidavit within four weeks.

Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks as Signature Not Verified Digitally signed by VINOD KUMAR TIWARI further opportunity to file counter affidavit stands declined.

Date: 2018.12.15 11:50:47 IST Reason:

ANIL LAXMAN PANSARE Registrar