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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2) in Rajasthan Registration of Births, Deaths and Marriages Act, 1958

(2)Until the entry has been so signed or the conditions specified in the proviso to sub-section (1) have been complied with, the birth or death shall not be deemed to be registered under this Act.