Himachal Pradesh High Court
Lalit Kumar vs Hrtc & Another on 5 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Lalit Kumar versus HRTC & another .
Ex. Petition No. 129 of 2022 05.05.2022 Present: Mr. Mehar Chand Thakur, Advocate, for the petitioner.
Mr. Vir Bahadur Verma, Advocate vice Mr. Vikas Rajput, Advocate, for the respondents.
Issue notice. Mr. Vir Bahadur Verma, Advocate, accepts notice for the respondents.
List on 25.05.2022. In the meantime, compliance affidavit, be filed.
( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge May 5, 2022 (hemlata) ::: Downloaded on - 05/05/2022 20:07:13 :::CIS .
::: Downloaded on - 05/05/2022 20:07:13 :::CIS