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[Cites 0, Cited by 0] [Section 294(1)] [Section 294] [Entire Act]

State of West Bengal - Subsection

Section 294(1)(b) in The Calcutta Municipal Corporation Act, 1980

(b)to provide and set up all such appliances and fittings as may appear to the Municipal Commissioner necessary for the purposes of gathering and receiving the drainage from, and conveying the same off, the said premises and of effectually flushing such house-drain and every fixture connected therewith;