Income Tax Appellate Tribunal - Pune
Esds Software Solution Pvt.Ltd,, Pune vs Assistant Commissioner Of Income-Tax, ... on 23 February, 2021
आयकर अपीलीय अधिकरण "बी" न्यायपीठ पुणे में ।
IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH, PUNE
BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER
AND
SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER
Sl. ITA No. Name of Appellant Name of Asst.
No. Respondent Year
1 2092/PUN/2017 ESDS Software Solution ACIT, Circle-1, 2013-14
Pvt. Ltd., Nashik
Shah Khandelwal Jain &
Associates, Chartered
Accountants, Level 3,
Business Bay, Plot No. 84,
Wellesley Road, Near RTO,
Pune-411001
PAN : AABCE4981A
2 2697/PUN/2016 M/s. Hotel Panchavati DCIT, Circle-1, 2012-13
Gaurav, Nashik
C/o Hotel Panchavat Yatri,
430, Vakilwadi,
Nashik-422001
PAN : AABFH4651H
3 1554/PUN/2015 Govind Milk & Milk DCIT, Satara 2008-09
Products Pvt. Ltd., Circle, Satara
A/p. Ganeshsheri, Kolki,
Tal.-Phaltan, Distt.-Satara,
PIN-415523
PAN : AAACG7588A
4 2956/PUN/2016 Govind Milk & Milk Jt. CIT, Satara 2011-12
Products Pvt. Ltd., Range, Satara
A/p. Kolki, Pune
Pandharpur Road, Phaltan,
Distt.-Satara,
PIN-415523
PAN : AAACG7588A
5 1752, 1753 & Sanklecha Constructions, ACIT, CPC- 2016-17
to 1754/PUN/2017 11, City Plaza, Opp.-Kalika TDS,
7 Mandir, Agra Road, Nashik- Ghaziabad,
411001 U.P.
PAN : NSKSO1859E
Assessee by Sl. No. 1 - Shri Sarvesha Baj
Sl. No. 2 - Shri Pramod Shingte
Sl. No. 3, 4 & 5 to 7 - None
Revenue by Sl. No. 1 & 5 to 7 - Shri S.P. Walimbe
Sl. No. 2, 3 & 4 - Shri Vitthal Bhosale
Date of hearing 23-02-2021
Date of pronouncement 23-02-2021
2
आदेश / ORDER
PER BENCH :
These bunch of seven appeals by different assessees for the various assessment years mentioned in the caption are directed against the orders of Commissioner of Income Tax (Appeals).
2. We find that all the assessees wish to withdraw the appeals in view of having filed applications under Vivad Se Vishwas Scheme.
3. The ld. DR has no objection in case all the assessees wish to withdraw the appeals.
4. In view of the request made by the assessees all the appeals are dismissed as withdrawn.
Order pronounced in the open court on 23rd February, 2021.
Sd/- Sd/-
(Inturi Rama Rao) (S.S. Viswanethra Ravi)
ACCOUNTANT MEMBER JUDICIAL MEMBER
ऩुणे / Pune; ददन ांक / Dated : 23rd February, 2021. RK आदे श की प्रतिलिपि अग्रेपिि / Copy of the Order forwarded to :
1. अऩीऱ थी / The Appellant.
2. प्रत्यथी / The Respondent.
3. आयकर आयुक्त (अऩीऱ) / The CIT(A) concerned
4. आयकर आयुक्त / The CIT concerned
5. विभ गीय प्रतततनधध, आयकर अऩीऱीय अधधकरण, "बी" बेंच, ऩुणे / DR, ITAT, "B" Bench, Pune.
6. ग र्ड फ़ इऱ / Guard File.
// True Copy// आदे श नुस र / BY ORDER, तनजी सधचि / Private Secretary, आयकर अऩीऱीय अधधकरण, ऩण ु े / ITAT, Pune