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Income Tax Appellate Tribunal - Pune

Esds Software Solution Pvt.Ltd,, Pune vs Assistant Commissioner Of Income-Tax, ... on 23 February, 2021

                  आयकर अपीलीय अधिकरण "बी" न्यायपीठ पुणे में ।
          IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH, PUNE

            BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER
                                   AND
               SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER


Sl.    ITA No.               Name of Appellant            Name of          Asst.
No.                                                     Respondent         Year
 1 2092/PUN/2017        ESDS Software Solution         ACIT, Circle-1,   2013-14
                        Pvt. Ltd.,                     Nashik
                        Shah Khandelwal Jain &
                        Associates, Chartered
                        Accountants, Level 3,
                        Business Bay, Plot No. 84,
                        Wellesley Road, Near RTO,
                        Pune-411001

                        PAN : AABCE4981A
2     2697/PUN/2016     M/s. Hotel Panchavati          DCIT, Circle-1,   2012-13
                        Gaurav,                        Nashik
                        C/o Hotel Panchavat Yatri,
                        430, Vakilwadi,
                        Nashik-422001

                        PAN : AABFH4651H

3     1554/PUN/2015     Govind Milk & Milk             DCIT, Satara      2008-09
                        Products Pvt. Ltd.,            Circle, Satara
                        A/p. Ganeshsheri, Kolki,
                        Tal.-Phaltan, Distt.-Satara,
                        PIN-415523

                        PAN : AAACG7588A
4     2956/PUN/2016     Govind Milk & Milk             Jt. CIT, Satara   2011-12
                        Products Pvt. Ltd.,            Range, Satara
                        A/p. Kolki, Pune
                        Pandharpur Road, Phaltan,
                        Distt.-Satara,
                        PIN-415523

                        PAN : AAACG7588A
5     1752, 1753 &      Sanklecha Constructions,       ACIT, CPC-        2016-17
to    1754/PUN/2017     11, City Plaza, Opp.-Kalika    TDS,
7                       Mandir, Agra Road, Nashik-     Ghaziabad,
                        411001                         U.P.

                        PAN : NSKSO1859E



    Assessee by                Sl. No. 1 - Shri Sarvesha Baj
                               Sl. No. 2 - Shri Pramod Shingte
                               Sl. No. 3, 4 & 5 to 7 - None
    Revenue by                 Sl. No. 1 & 5 to 7 - Shri S.P. Walimbe
                               Sl. No. 2, 3 & 4 - Shri Vitthal Bhosale
    Date of hearing            23-02-2021
    Date of pronouncement      23-02-2021
                                       2


                             आदेश / ORDER

PER BENCH :

These bunch of seven appeals by different assessees for the various assessment years mentioned in the caption are directed against the orders of Commissioner of Income Tax (Appeals).

2. We find that all the assessees wish to withdraw the appeals in view of having filed applications under Vivad Se Vishwas Scheme.

3. The ld. DR has no objection in case all the assessees wish to withdraw the appeals.

4. In view of the request made by the assessees all the appeals are dismissed as withdrawn.

Order pronounced in the open court on 23rd February, 2021.

                Sd/-                                      Sd/-
         (Inturi Rama Rao)                      (S.S. Viswanethra Ravi)
      ACCOUNTANT MEMBER                               JUDICIAL MEMBER

ऩुणे / Pune; ददन ांक / Dated : 23rd February, 2021. RK आदे श की प्रतिलिपि अग्रेपिि / Copy of the Order forwarded to :

1. अऩीऱ थी / The Appellant.
2. प्रत्यथी / The Respondent.
3. आयकर आयुक्त (अऩीऱ) / The CIT(A) concerned
4. आयकर आयुक्त / The CIT concerned
5. विभ गीय प्रतततनधध, आयकर अऩीऱीय अधधकरण, "बी" बेंच, ऩुणे / DR, ITAT, "B" Bench, Pune.
6. ग र्ड फ़ इऱ / Guard File.

// True Copy// आदे श नुस र / BY ORDER, तनजी सधचि / Private Secretary, आयकर अऩीऱीय अधधकरण, ऩण ु े / ITAT, Pune