Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Kerala - Subsection

Section 46(2)(a) in The Kerala General Sales Tax Act, 1963

(a)prevents or obstructs inspection, entry, search or seizure by an officer empowered under this Act, or