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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(r) in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

(r)check whether the register showing cases of discrepancy in maps, village atlas, and the Record of Rights as compared the actual state of things in the holdings, which require regularisation is maintained up-to-date;