Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(1)(b) in The Orissa Grama Panchayats Act, 1964 (b)a member to be elected from each of the wards by the persons on the electoral roll for the ward from amongst themselves;